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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(a) in The Punjab Security of Land Tenures Rules, 1956

(a)[* * * * * *] [Omitted by Punjab Government Notification No. 3223- L.R.-II-57/1624 dated the 22nd March, 1958.];