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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(33) in First Statutes of the Indus University, Gujarat, India

33.3The Chairperson of the Sponsoring Body or his nominee shall be the first Associate President.
3.3.4The Associate President will perform all functions and hold all the powers of the President (as described in statutes) in absence of President.
3.3.5The Associate President will be Alternate Chairman of Board of Governance and Board of Management.
3.3.6The Associate President will be Vice Chairman of the Board of Finance and Accounts.