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Himachal Pradesh High Court

Bhagat Ram And Others vs . State Of H.P. And Others on 12 July, 2022

Bench: Sabina, Satyen Vaidya

Bhagat Ram and others vs. State of H.P. and others CWP No.4572 of 2020 .

12.07.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioners.

Mr. Anil Jaswal, Additional Advocate General, for respondents No.1, 4 and 5/ State.

Mr. Jagdish Thakur, Advocate, for respondents No.2 and 3.

List with CWP No.2062 of 2019.

( Sabina ) Judge ( Satyen Vaidya ) July 12, 2022 (KS) Judge ::: Downloaded on - 12/07/2022 20:05:54 :::CIS