Himachal Pradesh High Court
Bhagat Ram And Others vs . State Of H.P. And Others on 12 July, 2022
Bench: Sabina, Satyen Vaidya
Bhagat Ram and others vs. State of H.P. and others CWP No.4572 of 2020 .
12.07.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1, 4 and 5/ State.
Mr. Jagdish Thakur, Advocate, for respondents No.2 and 3.
List with CWP No.2062 of 2019.
( Sabina ) Judge ( Satyen Vaidya ) July 12, 2022 (KS) Judge ::: Downloaded on - 12/07/2022 20:05:54 :::CIS