Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 31 in Jawaharlal Nehru Technological Universities Act, 2008 31. Academic Committees. - There shall be an Academic Committee for each constituent college, the composition and functions of which shall be as specified in the Schedule-I.
