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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Rajasthan - Subsection

Section 55A(1) in The Rajasthan Agricultural Produce Markets Rules, 1963

(1)The State Government shall by order divide the State in ten single members constituencies in such a manner that at least five Market Committees are included in one constituency so as to enable each constituency to elect one member by the Chairman of the Market Committee in each constituency.