Section 2(2) in Andhra Pradesh Grameena Vikas Bank (Employees') Pension Regulations, 2018
(2)All other words and expressions used in these regulations but not defined, and defined in the Act or the Andhra Pradesh Grameena Vikas Bank (Officers and Employees) Service Regulations, 2010 shall have the same meanings respectively assigned to them in the Act, or as the case may be, the Andhra Pradesh Grameena Vikas Bank (Officers and Employees) Service Regulations, 2010.
