Himachal Pradesh High Court
Unknown vs Wing Commander Gps Grewal V. Uoi on 26 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Wing Commander GPS Grewal v. UOI .
CWP No. 436 of 2019 26.7.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Shivpal Manhans, Senior Panel Counsel, for respondent No.1/Union of India.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Rahul Thakur and Ravi Chauhan, Deputy Advocates General, for the State.
Sale deed in terms of order dated 4.4.2023, is stated to have been filed in the Registry of this court, but same is not on record. Registry to trace and place the same on record, if in order. List on 20.8.2023.
July 26, 2023 (Sandeep Sharma),
manjit Judge
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