Calcutta High Court (Appellete Side)
In Re: Bidhan Chandra Krishi ... vs State Of West Bengal & Ors on 19 September, 2019
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
19.09.19
Court No.15
Item No.08
Avijit Mitra
W. P. No. 16448 (W) of 2019
In re: Bidhan Chandra Krishi Viswavidyalaya & Ors.
-vs-
State of West Bengal & Ors.
Mr. Subir Sanyal,
Mr. Arijit Dey
For the Petitioners
Mr. Amal Kumar Sen, Sr. Adv.,
Mr. Jaladhi Das,
For the State
Mr. Soumya Majumder,
Mr. Victor Chatterjee
For the Respondent no.3
Heard the learned advocates appearing for the respective parties. List the matter for further consideration tomorrow i.e. on 20th September, 2019.
(Tapabrata Chakraborty, J.) 2