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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2)(vii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vii)set up separate Marketing Extension Cell in the Board for transfer of marketing technology and extension services. Board may also make necessary arrangements for awareness generation campaign on matters related to regulated marketing of an agricultural produce including livestock and development of marketing facilities therefor;