Patna High Court - Orders
Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 9 February, 2016
Author: Vikash Jain
Bench: Vikash Jain
Patna High Court CWJC No.9372 of 2014 (7) dt.09-02-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9372 of 2014
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Mahnar Infratech Pvt. Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Nand Kishore Singh
For the Respondent/s : Mr. Siddhartha Prasad, Adv.
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
7 09-02-2016As prayed on behalf of the petitioner, four weeks further time is granted to seek further instruction in the matter.
2. List after four weeks.
(Vikash Jain, J) Md. Ibrarul/-
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