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Patna High Court - Orders

Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 9 February, 2016

Author: Vikash Jain

Bench: Vikash Jain

          Patna High Court CWJC No.9372 of 2014 (7) dt.09-02-2016




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.9372 of 2014
                      ======================================================
                      Mahnar Infratech Pvt. Ltd.
                                                                           .... .... Petitioner/s
                                                        Versus
                      The Union of India & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s    :    Mr. Nand Kishore Singh
                      For the Respondent/s      : Mr. Siddhartha Prasad, Adv.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
                                                    ORAL ORDER

7       09-02-2016

As prayed on behalf of the petitioner, four weeks further time is granted to seek further instruction in the matter.

2. List after four weeks.

(Vikash Jain, J) Md. Ibrarul/-

U