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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(k) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(k)"Licensing Authority" means an officer of the Drug Administration of Orissa State, not below the rank of an Inspector authorised or designated as such by the State Government by an order in the Official Gazette;