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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Karnataka - Subsection

Section 51(1)(iv) in Sri Sathya Sai University for Human Excellence Act, 2018

(iv)all contributions/donations made in this behalf by any other person or body which are not prohibited by any law for the time being in force; and