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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(1)(k) in Kerala Irrigation and Water Conservation Act, 2003

(k)[ a police officer not below the rank of an Inspector General of Police to be nominated by the Government.] [Inserted by Kerala Act No. 16 of 2018, dated 3.7.2018.]