Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(2)(d) in The Orissa Cinemas (Regulation) Act, 1954 (d)the time within which and conditions subject to which an appeal under Sub-section (3) of Section 3 may be preferred.