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[Cites 0, Cited by 0] [Section 140] [Entire Act]

NCT Delhi - Subsection

Section 140(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(2)The Deputy Superintendent shall not without- the sanction of the Superintendent grant leave of absence to any subordinate officer, or permit any such officer to remain absent, for any period exceeding four hours at any one time.