Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(aa) in The Cable Television Networks (Regulation) Amendment Act, 2002 (aa)the manner of publicising the subscription rates and the periodical intervals at which such subscriptions are payable under sub- section (7) of section 4A;
