Section 94 in The U.P. Water Supply and Sewerage Act, 1975
94. General power to pay compensation.
- In any case not otherwise expressly provided for in this Act the Nigam or a Jal Sansthan may pay reasonable compensation to any person who sustains damage by reason of the exercise of any power vested by or under this Act in the Nigam or a Jal Sansthan.
