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[Cites 0, Cited by 0] [Section 18DC(1)] [Section 18DC] [Entire Act]

Union of India - Subsection

Section 18DC(1)(iii) in Income Tax Rules, 1962

(iii)Each conference, seminar hall, exhibition hall and the auditorium of the convention centre shall be equipped with modern public address system, slide and power point projection system and LCD projector or Video screening facility.