Section 9(1) in The Bihar State Aid to Industries Rules, 1959
(1)For a loan to be given on the basis of security for a period exceeding one year the security may include-(a)immovable properties;(b)machineries of permanent or semi-permanent nature whose life is not less than the period of the loan;(c)such bonds as may be considered suitable by Government for security.The manner of regulating expenditure under the first proviso to Section 7(1)-
