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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Municipal Corporation Act, 2003

(4)The areas included in the Cuttack Municipal Corporation and Bhubaneswar Municipal Corporation immediately before commencement of this Act, shall be deemed to be larger urban area specified under Sub-section (1) and the provisions of this Act shall mutatis mutandis apply to the said Municipal Corporations.