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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(6)(xxvii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxvii)supervise and control the admission, residence, conduct and discipline of the students of the University and to make arrangements for promoting their health and general welfare;