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State of Maharashtra - Section

Section 52 in The Maharashtra Medical Council Rules, 1967

52. Fees for attendance at meetings.

- Every members who is not a Government servant, shall be paid a fee of [rupees sixty] [Substituted by G.N. No. S.T.B. 1582-208/Med. 10, dated 9.6.1983, M.G.G., part IV-B, page 588.] per day for attending a meeting of the Executive Committee.