Supreme Court - Daily Orders
Directorate Of Enforcement vs M/S Zoom Developers (Pvt.) Ltd on 19 January, 2026
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.45 COURT NO.2 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18875/2020
[Arising out of impugned final judgment and order dated 10-12-2018
in IA No. 4841/2017 passed by the High Court of Madhya Pradesh at
Indore]
DIRECTORATE OF ENFORCEMENT Petitioner(s)
VERSUS
M/S ZOOM DEVELOPERS (PVT.) LTD & ORS. Respondent(s)
IA No. 188/2021 - CONDONATION OF DELAY IN FILING AND IA No.
189/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
Date : 19-01-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) :Mr. Davinder Pal Singh, A.S.G.
Mr. Arvind Kumar Shamra (aor), Adv.
Mr. Zoheb Hossain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Hitarth Raja, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) :Ms. Ruchi Kohli Sr.advocte, Adv.
Mr. Rajesh Singh, AOR
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Rajesh Singh Aor, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Varun Varma, Adv.
Ms. Shristi Mishra, Adv.
Ms. Shreya Jha, Adv.
Mr. Desh Pal Singh, Adv.
Mr. Sandeep Singh Dingra, Adv.
Mr. Aakarshan Aditya, AOR
The Court made the following
O R D E R
Signature Not Verified Digitally signed by NEETU KHAJURIA Not taken up.
Date: 2026.01.19 17:10:31 ISTReason: List on 16.02.2026.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASST.REGISTRAR-CUM-PS ASSISTANT REGISTRAR