Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] Union of India - Subsection Section 21A(c) in The Aircraft Rules, 1937 (c)obstruct or distract the functioning of any person entrusted with any responsibility towards ensuring safe and secure operation of aircraft.
