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[Cites 0, Cited by 0] [Section 135B(1)] [Section 135B] [Entire Act]

State of Gujarat - Subsection

Section 135B(1)(a) in The Bombay Land Revenue Code, 1879

(a)the names of all persons other than tenants who arc holders, occupants, owners or mortgagees of the land of assignees of the rent or revenue thereof: