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Madhya Pradesh High Court

M/S Bhalla Stone Polish And Wooden ... vs M.P. Audyogik Kendra Vikas Nigam ... on 17 March, 2023

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

                                                            1
                            IN       THE    HIGH COURT OF MADHYA PRADESH
                                                  AT INDORE
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
                                                ON THE 17 th OF MARCH, 2023
                                                FIRST APPEAL No. 893 of 2016

                           BETWEEN:-
                           M/S BHALLA STONE POLISH AND WOODEN INDUSTRY
                           THRU. AJIT BHALLA PROPRIETOR R/O-93, STATION
                           ROAD, DEWAS / FACTORY PLOT NO. 128-A, INDUSTRIAL
                           AREA NO. 2, DEWAS (MADHYA PRADESH)

                                                                                         .....APPELLANT
                           (MS. NANDINI BANSAL, LEARNED COUNSEL FOR THE APPELLANT.)

                           AND
                           1.    M.P. AUDYOGIK KENDRA VIKAS NIGAM
                                 (BHOPAL)  LTD.,     THROUGH      MANAGING
                                 DIRECTOR, NEAR NANAKHEDA BUS STAND,
                                 INDORE ROAD, UJJAIN / FREE PRESS HOUSE, 3/54,
                                 PRESS COMPLEX, A.B. ROAD, INDORE (MADHYA
                                 PRADESH)

                           2.    M/S H.M. MACHINE TOOLS PROPRIETOR
                                 SATYENDRA SINGH S/O HARIMAN SINGH, 177,
                                 L.I.G. VIKAS NAGAR, DEWAS (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (SHRI SHASHANK SHARMA, LEARNED COUNSEL FOR THE
                           RESPONDENT [CAVEAT].)

                                 T h is appeal coming on for orders this day, t h e cou rt passed the
                           following:
                                                             ORDER

Heard on I.A. No.1718/2023, application seeking withdrawal of the appeal.

Learned counsel for the respondent has not objected the prayer. In view of the above, I.A. No.1718/2023 is allowed and First Appeal is Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 17-03-2023 17:58:17 2 dismissed as withdrawn.

(PRAKASH CHANDRA GUPTA) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 17-03-2023 17:58:17