Madhya Pradesh High Court
M/S Bhalla Stone Polish And Wooden ... vs M.P. Audyogik Kendra Vikas Nigam ... on 17 March, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
ON THE 17 th OF MARCH, 2023
FIRST APPEAL No. 893 of 2016
BETWEEN:-
M/S BHALLA STONE POLISH AND WOODEN INDUSTRY
THRU. AJIT BHALLA PROPRIETOR R/O-93, STATION
ROAD, DEWAS / FACTORY PLOT NO. 128-A, INDUSTRIAL
AREA NO. 2, DEWAS (MADHYA PRADESH)
.....APPELLANT
(MS. NANDINI BANSAL, LEARNED COUNSEL FOR THE APPELLANT.)
AND
1. M.P. AUDYOGIK KENDRA VIKAS NIGAM
(BHOPAL) LTD., THROUGH MANAGING
DIRECTOR, NEAR NANAKHEDA BUS STAND,
INDORE ROAD, UJJAIN / FREE PRESS HOUSE, 3/54,
PRESS COMPLEX, A.B. ROAD, INDORE (MADHYA
PRADESH)
2. M/S H.M. MACHINE TOOLS PROPRIETOR
SATYENDRA SINGH S/O HARIMAN SINGH, 177,
L.I.G. VIKAS NAGAR, DEWAS (MADHYA PRADESH)
.....RESPONDENTS
(SHRI SHASHANK SHARMA, LEARNED COUNSEL FOR THE
RESPONDENT [CAVEAT].)
T h is appeal coming on for orders this day, t h e cou rt passed the
following:
ORDER
Heard on I.A. No.1718/2023, application seeking withdrawal of the appeal.
Learned counsel for the respondent has not objected the prayer. In view of the above, I.A. No.1718/2023 is allowed and First Appeal is Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 17-03-2023 17:58:17 2 dismissed as withdrawn.
(PRAKASH CHANDRA GUPTA) JUDGE ajit Signature Not Verified Signed by: AJIT KAMALASANAN Signing time: 17-03-2023 17:58:17