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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(2)(g) in The Jammu and Kashmir Development Act, 1970

(g)the fee to be paid on a application for permission under sub-section (2) of section 14 and the factors and circumstances to be taken into consideration in determining such fee ;