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[Cites 0, Cited by 8] [Entire Act]

Bombay Presidency - Section

Section 13 in The Bombay Agricultural Debtors Relief Rules, 1947

13. Procedure in Code to be followed generally.

- In respect of any matter for which no provision is made in the Act or these rules the procedure laid down in the Code shall, so far as may be, be followed by the Court in the proceedings before it.