Supreme Court - Daily Orders
Divisional Controller K.S.R.T.C. vs Bommanna Shetty @ Saritha B. Shetty . on 11 July, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.40 COURT NO.13 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).16188/2016
(Arising out of impugned final judgment and order dated 01/02/2016
in MFA No.2929/2014 passed by the High Court Of Karnataka At
Bangalore)
DIVISIONAL CONTROLLER K.S.R.T.C. Petitioner(s)
VERSUS
BOMMANNA SHETTY @ SARITHA B. SHETTY AND ORS. Respondent(s)
(With interim relief)
Date : 11/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. R.S. Hegde, Adv.
Mrs. Farhat Jahan Rehmani, Adv.
For Mr. Rajeev Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2016.07.11
16:55:23 IST
Reason: