Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Bombay High Court

Devidas Bhata Patil vs The State Of Maharashtra And Others on 20 September, 2021

Author: R.N. Laddha

Bench: S. V. Gangapurwala, R.N. Laddha

                                    .. 1 ..

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                       8 WRIT PETITION NO.9128 OF 2021

DEVIDAS BHATA PATIL                                .. Petitioner
     VERSUS
THE STATE OF MAHARASHTRA AND OTHERS                .. Respondents
                                 ...
          Mr N.L.Jadhav, Advocate h/f. Mr V.S. Panpatte,
                    Advocate for the Petitioner
        Mrs V.N. Patil - Jadhav, AGP for Respondent No.1
                                 ...

                                   CORAM :         S. V. GANGAPURWALA
                                                           AND
                                                   R.N. LADDHA, JJ.
                                   DATE       :     20-09-2021
PER COURT : -

1. The petitioner seeks release of pension and other retiral benefits.

2. Issue notice to the respondents, returnable on 29-11-2021. The learned AGP waives notice for Respondent No.1.




      [ R.N. LADDHA ]                             [ S. V. GANGAPURWALA ]
          JUDGE                                            JUDGE
                                      ...




Gajanan


::: Uploaded on - 20/09/2021                        ::: Downloaded on - 22/09/2021 04:16:02 :::