Bombay High Court
Devidas Bhata Patil vs The State Of Maharashtra And Others on 20 September, 2021
Author: R.N. Laddha
Bench: S. V. Gangapurwala, R.N. Laddha
.. 1 ..
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
8 WRIT PETITION NO.9128 OF 2021
DEVIDAS BHATA PATIL .. Petitioner
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS .. Respondents
...
Mr N.L.Jadhav, Advocate h/f. Mr V.S. Panpatte,
Advocate for the Petitioner
Mrs V.N. Patil - Jadhav, AGP for Respondent No.1
...
CORAM : S. V. GANGAPURWALA
AND
R.N. LADDHA, JJ.
DATE : 20-09-2021 PER COURT : -
1. The petitioner seeks release of pension and other retiral benefits.
2. Issue notice to the respondents, returnable on 29-11-2021. The learned AGP waives notice for Respondent No.1.
[ R.N. LADDHA ] [ S. V. GANGAPURWALA ]
JUDGE JUDGE
...
Gajanan
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