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[Cites 0, Cited by 0] [Section 17(16)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(16)(a) in The Bihar Child Labour (Prohibition and Regulation) Rules, 1995

(a)All floors, steps, stairs, passages and gangways shall be of sound construction and properly maintained, which shall be kept free from obstruction and if it becomes necessary to ensure safety, gangways shall be provided with hand rails and toe boards.