Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Gurdev Kaur And Others vs The District Judge on 13 May, 2013

Author: Rakesh Kumar Jain

Bench: Jasbir Singh, Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                              CWP No.2040 of 2006
                                              Date of decision:13.05.2013



Gurdev Kaur and others                                           ...Petitioners
                                        Vs.
The District Judge, Bathinda and others                       ...Respondents


CORAM:       Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
             Hon'ble Mr. Justice Rakesh Kumar Jain


Present:     None for the petitioner.

             None for the respondents.
                  *****


Rakesh Kumar Jain, J.

For orders, see detailed reasons recorded in a separate order passed in CWP No.1686 of 2004 titled as "Improvement Trust, Bathinda Vs. Surinder Singh and others" of even date.





             [ JASBIR SINGH ]                    [ RAKESH KUMAR JAIN ]
           ACTING CHIEF JUSTICE                          JUDGE


May 13, 2013
vinod*