Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 37 in The United Provinces Private Forests Act, 1948

37. Demarcation of vested forests.

- The Forest Officer shall demarcate the vested forest or portion of the vested forest for which he is appointed in such manner as may appear to be necessary in the circumstances of the case.