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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(32) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(32)"Renewable Energy Certificate (REC)" means the certificate issued in accordance with the Regulations and the procedures approved by the Central Electricity Regulatory Commission;