Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(i) in The Indian Easements Act, 1882 (i)A, the owner of two adjoining buildings, sells one to B retaining the other. B is entitled to a right to lateral support from As building, and A is entitled to a right to lateral support from Bs building.
