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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(iv) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(iv)that the licensee shall drive with due care and precaution and shall observe all rules of the road and all regulations for the control of traffic which may have been or may be issued by the police or by the District Administration, and in particular he shall before stopping a licensed vehicle indicate his intention of stopping by raising his hand and before turning to the right or left shall indicate his intention of so turning by extending his arm to the right or left, as the case may be;