Income Tax Appellate Tribunal - Mumbai
Capgemini India P.Ltd, Mumbai vs Assistant Commissioner Of Income Tax ... on 5 January, 2018
आयकर अपीलीय अिधकरण, अिधकरण, मुबं ई "के " खंडपीठ मे Income-tax Appellate Tribunal -"K"Bench Mumbai ,,लेखा सद य एवं राम लाल नेगी, सव ी राजे ी, याियक सद य Before S/Sh.Rajendra,Accountant Member and Ramlal Negi, Judicial Member M.A.No.93 /M/2017 (Arising from I.T.A. No .7861/Mum/2011-AY: 2007-08) Capgemini Technology Services India ACIT-Range-10(2) Limited Mumbai.
(Successor to Capgemini India Pvt.Ltd.) Sep.2, B 3 Godrej Industries Complex, Vs. Eastern Express Highway, Vikhroli Mumbai-400 079.
PAN:AAACK 2632 B Revenue by: Shri Saurah Deshpande-DR Assessee by: Shri M.P. Lohia-AR सुनवाई क तारीख / Date of Hearing: 05/01/2018 घोषणा क तारीख / Date of Pronouncement: 05/01/2018 आयकर अिधिनयम,1961 अिधिनयम क धारा 254(1)के के अ तग त आदे श Order u/s.254(1)of the Income-tax Act,1961(Act) लेखा सद य, सद य राजे के अनुसार/ ार PER Rajendra A.M.-
Vide its application,dated 20/02/2017,the assessee has stated that the assessee had filed an appeal before the Tribunal challenging the order of the Assessing Officer,passed in pursuance of the directions of the DRP,that the Tribunal had decided the appeal on 28/02/2013 , that the it had raised 21 Grounds of appeal, that the Tribunal did not adjudicate Grounds No.13 to 21.
2.During the course of hearing before us, the Authorised Representative stated that Grounds 13 to 21 remained unadjudicated inadvertently.The Departmental Representative left the issue to the discretion of the Bench.
3.We find that the Tribunal had decided the Grounds of appeal 1 to 12.That remaining Grounds remained unadjudicated.Therefore, we direct the Registry to fix the case before regular Bench to decide the remaining Ground of appeal i.e.Gs.O.A.13 to 21.
As a result, M.A. filed by the assessee is allowed. प रणामतः िनधा रती ारा दािखल कया गया िविवध आवदेन प मंजूर कया जाता है.
Order pronounced in the open court on 5th, January, 2018. आदेश क घोषणा खुले यायालय म दनांक 5 जनवरी , 2018 को क गई ।
Sd/- Sd/-
(राम लाल नेगी / Ramlal Negi ) (राजे / Rajendra)
याियक सद य / JUDICIAL MEMBER लेखा सद य / ACCOUNTANT MEMBER
MA/93/M/17-
Capgemini Technology Services India Ltd.
मुंबई Mumbai; दनांक/Dated : 05.01.2018. Jv.Sr.PS. आदेश क ितिलिप अ ेिषत/Copy of the Order forwarded to :
1.Appellant /अपीलाथ 2. Respondent / यथ
3.The concerned CIT(A)/संब अपीलीय आयकर आयु , 4.The concerned CIT /संब आयकर आयु
5.DR "K " Bench, ITAT, Mumbai /िवभागीय ितिनिध, खंडपीठ,आ.अ. याया.मुंबई
6.Guard File/गाड फाईल स यािपत ित //True Copy// आदेशानुसार/ BY ORDER, उप/सहायक पंजीकार Dy./Asst. Registrar आयकर अपीलीय अिधकरण, मुंबई /ITAT, Mumbai.2