Supreme Court - Daily Orders
Rajpal Singh vs Union Of India . on 28 October, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.23 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 20304/2016
(Arising out of impugned final judgment and order dated 09/03/2016
in WPC No. 19690/2005 passed by the High Court of Delhi at New
Delhi)
RAJPAL SINGH Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Awanish Kumar, AOR
Mr. Chandrashekhar A. Chakalabbi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner, list the matter after ten weeks.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.10.28
16:36:26 IST
Reason: