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Supreme Court - Daily Orders

Rajpal Singh vs Union Of India . on 28 October, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.23                              COURT NO.7                SECTION XIV

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)......CC 20304/2016

     (Arising out of impugned final judgment and order dated 09/03/2016
     in WPC No. 19690/2005 passed by the High Court of Delhi at New
     Delhi)

     RAJPAL SINGH                                                       Petitioner(s)

                                                    VERSUS

     UNION OF INDIA AND ORS.                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 28/10/2016 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                Mr. Awanish Kumar, AOR
                                      Mr. Chandrashekhar A. Chakalabbi, Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the letter circulated by learned counsel for the petitioner, list the matter after ten weeks.



                          (SANJAY KUMAR-I)                        (JASWINDER KAUR)
                             AR-CUM-PS                              COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.10.28
16:36:26 IST
Reason: