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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Ladakh - Subsection

Section 2(2) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(2)"Antiquities" include any movable objects which the Government, by reason of their historical or archaeological associations, may think it necessary to protect against injury, removal or dispersion;