Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(x) in The Anna University Act, 1978 (x)the qualifications of the teachers and other persons employed in the University [***] [Words 'and affiliated colleges or institutions' omitted by Act No. 24 of 2010, dated 11.6.2010.];
