Section 192 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
192. Communication system.
- The employer shall ensure at a construction site of a building or other construction work that effective communication system, telephone or walkie-talkie shall be provided by an employer at excavation or tunneling work and are maintained in good working order at following locations, namely :(i)working chamber at the face of an excavation;(ii)intervals of hundred metre along the tunnel;(iii)working chamber side of a man lock near the door of such man lock;(iv)interior of each chamber of man lock and at lock attendants station;(v)a compressor plant a first aid station;(vi)outside portal or the top of a shaft; and(vii)bells and whistles are also provided and available at all times at locations referred in (i) to (vi) for the safety of persons at such locations.
