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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(2)A requesting entity may permit any other agency or entity to perform Yes/ No authentication by generatingand sharing a separate license key for every such entity through the portal or any other mechanism providedby the Authority to the said requesting entity. For the avoidance of doubt, it is clarified that such sharing oflicense key is only permissible for performing Yes/ No authentication, and is prohibited in case of e-KYCauthentication.