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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(3)(a) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

(a)to regulate the maintenance of registers and the conditions of admission thereto under section 23 [* * *] [The words and figures 'and section 24' deleted by section 7 of U.P. Act No. 35 of 1952.] and to prescribe the form of application for such admission