Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(g) in Delhi High Court (Original Side) Rules, 2018 (g)"Delhi High Court (Original Side) Rules, 1967" means the Rules as framed in 1967 including all amendments thereto till the framing of these Rules;
