Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 376(4)] [Section 376] [Entire Act]

State of Rajasthan - Subsection

Section 376(4)(ii) in The General Rules (Civil), 1986

(ii)Transfer, posting, charge, leave, drawing fresh increment of pay and last pay certificates of gazetted officers.