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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(1)(b) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)is suffering from any physical or mental defect or infirmity which renders him unfit to be a mathadhipathi or such trustee ;