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State of Jammu-Kashmir - Section

Section 12 in Sher-e-Kashmir Institute of Medical Sciences Faculty Members (Revised Pay) Rules, 2018

12. Powers to Relax Rules.

- Where the Government is satisfied that the operation of all or any of the provisions of these rules causes undue hardship in any particular case, the Government may, by order, dispense with or relax requirements of that rule(s) to such extent and subject to such conditions as may be considered necessary for dealing with such a case in a just and equitable manner.