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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Karnataka - Subsection

Section 43(1)(iii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(iii)the University courses and examinations and conditions on which students of the University or the recognised institutions or other university institutions shall be admitted to examinations or degrees, diplomas and other certificates of the University;