Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(ff) in The U.P. Factories Rules, 1950

(ff)Hand rails shall be provided with a minimum height of 100 cm and shall be firmly supported : and where necessary shall be provided on both sides of the staircase.