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Bombay High Court

Antonio De Matos Sequeira Almeida vs Karan K on 12 July, 2024

                               37-MCA-230-2024 IN FA-134-2018.DOC




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                            CORAM: VALMIKI MENEZES, J.

DATE: 12th July, 2024 P.C.

1. Byo rde rda ted 24.

2019,t hei mpug ned de cre eda ted 09.

pa sse dbyt heCi vi lCo urtdi re cti ngt hee vic ti ono fther espo nde nt/ ori gi nal a ppe ll anti nFi rs tAppe alNo .134 /2018wa sst aye dont hec ondi ti ont hatt he a ppe ll antde pos it sthee nti rede cre tala mountt oge the rwi thi nte res tasa war ded b ythet ri alCo urtwi thi n6we ekso ftheo rde randc ont inuet ode pos itf urt her s umso fRs .21, 000/

-pe rmo ntho norbe for ethe10thda yofe achmo nthf ort he s ubs eque ntpe ri od.

2. Fr omt her eco rdi tappe arst hatt hea ppe ll antha sde pos it edas um o f Rs .6, 72, 000/

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2019.

3. Asac ons eque nce ,theo rde rda ted24.

2019,i nso fara sits tay sthe o per ati ono fthede cre eofe vic ti oni sco nce rne d,t hes ames tandsv aca teda ndt he e xec uti ngCo urt ,i. e.t heCo urto fCi vi lJudg e,S eni orDi vi si oni nSpe cia l Ex ecut ionAppl ic ati onNo .3/ 18/ Bsha llpr oce edt oex ecut ethede cre eofe vic ti on o fthea ppe ll antf romt hes uitpr emi se s.Theo rde rda ted24.

2019o fst ay s hal lope rat eonl yins ofa rast hee xec uti ono fthepa rto fthede cre ewi thr espe ct t othec ompe nsa ti onduet otheo rig ina lpl ai nti ff s.

4. Att her eque sto fthel ear nedAdv oca tef ort her espo nde nt/ ori gi nal a ppe ll ant ,st ando vert o19.

2024f orma kingas tat eme nta stowhe the rthe k eyso fthes uitf la tha vebe ende pos it edbe for ethee xec uti ngCo urto rbe for e t hisCo urt .Le arne dAdv oca tes eek sthi sadj our nme ntt ore cei vei nst ruc ti onsa s t othec orr ects tat uso fsur rende roft hes uitf la t.

VALMI KIMENEZES, J. Page2 of2 2th Jul 1 y2024 ::: Uploaded on - 15/07/2024 ::: Downloaded on - 22/07/2024 10:06:29 :::